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Munna vs State Of U.P.
2022 Latest Caselaw 21813 ALL

Citation : 2022 Latest Caselaw 21813 ALL
Judgement Date : 19 December, 2022

Allahabad High Court
Munna vs State Of U.P. on 19 December, 2022
Bench: Gajendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 92
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 57322 of 2022
 

 
Applicant :- Munna
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Gyanendra Prakash Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Gajendra Kumar,J.

Criminal Misc. Correction Application No.01 of 2022:-

Heard learned counsel for the parties.

The judgment and order dated 15.12.2022 will stand corrected as follows:-

In the 2nd line of second paragraph of the order dated 15.12.2022 in place of case crime No.'371 of 2022', shall be read as "371 of 2019".

Accordingly, the correction application is allowed.

Order Date :- 19.12.2022

Ashutosh

 

 

 
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