Shagun Bansal vs State Of U.P. And 3 Others
2022 Latest Caselaw 20896 ALL

Citation : 2022 Latest Caselaw 20896 ALL
Judgement Date : 13 December, 2022

Allahabad High Court

Shagun Bansal vs State Of U.P. And 3 Others on 13 December, 2022

Bench: Sunita Agarwal, Ajit Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 11390 of 2022
 

 
Petitioner :- Shagun Bansal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Nisheeth Yadav
 
Counsel for Respondent :- C.S.C.,Anjali Upadhya,Kaushalendra Nath Singh
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Hon'ble Ajit Singh,J.

Heard Sri Dhruv Agarwal, learned Senior Advocate assisted by Sri Nisheeth Yadav, learned counsel for the petitioner, Ms. Anjali Upadhyay, learned counsel appearing for Development Authority and learned Standing Counsel appearing for the State-respondent.

Put up for orders/judgments on 10.01.2023.

Order Date :- 13.12.2022

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