M/S Johnson Matthey Chemicals ... vs Commissioner Of Commercial Tax, ...
2022 Latest Caselaw 20761 ALL

Citation : 2022 Latest Caselaw 20761 ALL
Judgement Date : 12 December, 2022

Allahabad High Court

M/S Johnson Matthey Chemicals ... vs Commissioner Of Commercial Tax, ... on 12 December, 2022

Bench: Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SALES/TRADE TAX REVISION No. - 361 of 2022
 

 
Revisionist :- M/S Johnson Matthey Chemicals India Private Limited
 
Opposite Party :- Commissioner Of Commercial Tax, U.P.
 
Counsel for Revisionist :- Suyash Agarwal
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Rohit Ranjan Agarwal,J.

Heard Sri Suyash Agarwal, learned counsel for the revisionist and Sri Rishi Kumar, learned counsel appearing for the State.

Judgment reserved.

Order Date :- 12.12.2022

Shekhar

Download the LatestLaws.com Mobile App