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Manoj Kumar Srivastava vs State Of U.P. And Another
2022 Latest Caselaw 20356 ALL

Citation : 2022 Latest Caselaw 20356 ALL
Judgement Date : 7 December, 2022

Allahabad High Court
Manoj Kumar Srivastava vs State Of U.P. And Another on 7 December, 2022
Bench: Syed Aftab Rizvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 22398 of 2008
 

 
Applicant :- Manoj Kumar Srivastava
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Raghubir Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. None appears on behalf of the applicant. However, learned A.G.A. for the State is present.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 25.08.2008 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 7.12.2022

MN/-

 

 

 
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