Sunder And 6 Others vs State Of U.P. And Another
2022 Latest Caselaw 20177 ALL

Citation : 2022 Latest Caselaw 20177 ALL
Judgement Date : 6 December, 2022

Allahabad High Court

Sunder And 6 Others vs State Of U.P. And Another on 6 December, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 38929 of 2017
 

 
Applicant :- Sunder And 6 Others
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Satyendra Singh
 
Counsel for Opposite Party :- G.A.,Anurag Vajpeyi,Praveen Kumar Singh
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. None appears either on behalf of the applicants or opposite party no.2. However, learned A.G.A. for the State is present.

On previous three occasions when the matter was listed, it was got adjourned.

It seems that the parties are not interested in prosecuting the case.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 21.11.2017 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 6.12.2022

MN/-

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