Masiullah And Others vs State Of U.P. And Others
2022 Latest Caselaw 19955 ALL

Citation : 2022 Latest Caselaw 19955 ALL
Judgement Date : 5 December, 2022

Allahabad High Court

Masiullah And Others vs State Of U.P. And Others on 5 December, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6763 of 2006
 

 
Petitioner :- Masiullah And Others
 
Respondent :- State of U.P. and Others
 
Counsel for Petitioner :- Radhey Shyam Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. None appears on behalf of the petitioner. However, learned A.G.A. for the State is present.

In view of the above, this writ petition is dismissed for want of prosecution.

Interim order dated 03.07.2006 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 5.12.2022

MN/-

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