Citation : 2022 Latest Caselaw 19948 ALL
Judgement Date : 5 December, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 19309 of 2022 Petitioner :- Pramod Kumar Singh Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Satyawan Shahi Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
The issue raised in the present writ petition is identically covered with the judgment of this Court in Writ-A No.3186 of 2020 (Sajan Babu Shukla vs. State of U.P. and others) decided on 27.02.2020.
Considering the fact that the petitioner is not being given the relaxation of height, which issue was dealt with in the case of Sajan Babu Shukla (supra), the present petition is disposed off on the same terms and conditions as contained in the order dated 27.02.2020 passed in the case of Sajan Babu Shukla (supra).
Order Date :- 5.12.2022
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