Aditya Kumar vs Union Of India Through Narcotic ...
2022 Latest Caselaw 12013 ALL

Citation : 2022 Latest Caselaw 12013 ALL
Judgement Date : 31 August, 2022

Allahabad High Court

Aditya Kumar vs Union Of India Through Narcotic ... on 31 August, 2022

Bench: Subhash Vidyarthi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 79
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42918 of 2021
 

 
Applicant :- Aditya Kumar
 
Opposite Party :- Union Of India Through Narcotic Control Bureau, Lucknow
 
Counsel for Applicant :- Abrar Ahmad Siddiqui,Abhishek Kumar Mishra,Chandrakesh Mishra,Rakesh Pati Tiwari
 
Counsel for Opposite Party :- Ashish Pandey
 

 
Hon'ble Subhash Vidyarthi,J.

Heard Shri D.S. Mishra, the learned Senior Counsel assisted by Shri Chandrakesh Mishra, the learned counsel for the applicant and Shri Ashish Pandey, the learned counsel for the Narcotic Control Bureau.

Judgment reserved.

Order Date :- 31.8.2022

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