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Ajay Kumar Singh @ Pappu Singh vs Union Of India And Another
2022 Latest Caselaw 10662 ALL

Citation : 2022 Latest Caselaw 10662 ALL
Judgement Date : 18 August, 2022

Allahabad High Court
Ajay Kumar Singh @ Pappu Singh vs Union Of India And Another on 18 August, 2022
Bench: Subhash Vidyarthi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 79
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18424 of 2022
 

 
Applicant :- Ajay Kumar Singh @ Pappu Singh
 
Opposite Party :- Union Of India And Another
 
Counsel for Applicant :- Tanisha Jahangir Monir
 
Counsel for Opposite Party :- Krishna Agarawal,G.A.
 

 
Hon'ble Subhash Vidyarthi,J.

Heard the submissions of Ms. Tanisha Jahangir Monir, the learned counsel for the applicant and Shri Krishna Agrawal, the learned counsel for the Directorate of Revenue Intelligence.

Judgment reserved.

Order Date :- 18.8.2022

pks

 

 

 
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