Anoop Kumar Thru. His Guardian Ram ... vs U.P. Power Corporation Ltd. ...
2022 Latest Caselaw 10320 ALL

Citation : 2022 Latest Caselaw 10320 ALL
Judgement Date : 16 August, 2022

Allahabad High Court

Anoop Kumar Thru. His Guardian Ram ... vs U.P. Power Corporation Ltd. ... on 16 August, 2022

Bench: Attau Rahman Masoodi, Narendra Kumar Johari




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 4929 of 2022
 

 
Petitioner :- Anoop Kumar Thru. His Guardian Ram Dev (Grand Father)
 
Respondent :- U.P. Power Corporation Ltd. Lucknow Thru. Its General Manager And Others
 
Counsel for Petitioner :- Shyam Bahadur
 
Counsel for Respondent :- C.S.C.,Manish Jauhari
 

 
Hon'ble Attau Rahman Masoodi,J.

Hon'ble Narendra Kumar Johari,J.

(C.M. Application No. 2 of 2022)

The correction application has been filed seeking correction in order dated 2.8.2022.

The correction application is allowed.

The judgment/order dated 2.8.2022 will stand corrected as follows:

On page 1 in paragraph no. 6 in line 4 "Sitapur" should be read as "Sultanpur".

Order Date :- 16.8.2022

AKK

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