Union Of India And 4 Other vs Ram Hankar Singh And 3 Others
2022 Latest Caselaw 578 ALL

Citation : 2022 Latest Caselaw 578 ALL
Judgement Date : 6 April, 2022

Allahabad High Court

Union Of India And 4 Other vs Ram Hankar Singh And 3 Others on 6 April, 2022

Bench: Manoj Kumar Gupta, Dinesh Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - A No. - 7742 of 2018
 

 
Petitioner :- Union Of India And 4 Other
 
Respondent :- Ram Hankar Singh And 3 Others
 
Counsel for Petitioner :- Devi Shanker Shukla
 
Counsel for Respondent :- Babu Nandan Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Hon'ble Dinesh Pathak,J.

List on 26.4.2022.

In the meantime, learned counsel for the petitioners shall supply legible copy of the Full Bench judgment of the tribunal on which reliance has been placed in the impugned order.

(Dinesh Pathak,J.) (Manoj Kumar Gupta,J.)

Order Date :- 6.4.2022

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