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Sonu vs State Of U.P.
2022 Latest Caselaw 484 ALL

Citation : 2022 Latest Caselaw 484 ALL
Judgement Date : 4 April, 2022

Allahabad High Court
Sonu vs State Of U.P. on 4 April, 2022
Bench: Suneet Kumar, Umesh Chandra Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- JAIL APPEAL No. - 153 of 2021
 

 
Appellant :- Sonu
 
Respondent :- State of U.P.
 
Counsel for Appellant :- From Jail,Rahul Jain
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Suneet Kumar,J.

Hon'ble Umesh Chandra Sharma,J.

Heard Sri Rahul Jain, learned Amicus Curiae and learned A.G.A. for the State.

Judgment reserved.

Order Date :- 4.4.2022

K.K. Maurya

 

 

 
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