Shiv Narayan Yadav And Ors. vs Dr. Akhtar Haseeb Vice Chancellor ...
2022 Latest Caselaw 1855 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 7 of 2018
 

 
Applicant :- Shiv Narayan Yadav And Ors.
 
Opposite Party :- Dr. Akhtar Haseeb Vice Chancellor Narendra Dev Univ. And Anr
 
Counsel for Applicant :- Deep Narayan Tripathi
 
Counsel for Opposite Party :- Satyanshu Ojha
 

 
Hon'ble Alok Mathur,J.

1. No one appears for the applicants while Sri Satyanshu Ojha, learned counsel appearing for the respondents submits that the order of the writ Court dated 30.9.2016 passed in writ petition No.23789 (S/S) of 2016 has been complied and the applicants have been provided minim of pay scale of Class IV post. It is further submitted that the writ petition in which aforesaid interim order dated 30.9.2016 was passed, has been finally allowed by means of judgment and order dated 15.5.2019.

2.In light of the above, the present contempt petition does not survive and is accordingly consigned to records.

Order Date :- 29.4.2022 (Alok Mathur, J.)

RKM.