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Shahzad Ahmad vs Shaqil Ahmad And Others
2022 Latest Caselaw 1754 ALL

Citation : 2022 Latest Caselaw 1754 ALL
Judgement Date : 28 April, 2022

Allahabad High Court
Shahzad Ahmad vs Shaqil Ahmad And Others on 28 April, 2022
Bench: Rohit Ranjan Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CIVIL REVISION No. - 62 of 2011
 

 
Revisionist :- Shahzad Ahmad
 
Opposite Party :- Shaqil Ahmad And Others
 
Counsel for Revisionist :- Y.K. Sinha
 

 
Hon'ble Rohit Ranjan Agarwal,J.

This revision under Section 115 of Code of Civil Procedure has been preferred against the judgment and order dated 15.12.2010 passed by Civil Judge (Junior Division), Ghaziabad in Original Suit No.235 of 2006, whereby the application 102-Ga filed by the plaintiff-revisionist for recalling the ex-parte order dated 19.10.2010 and for summoning the Commissioner, Amin has been rejected.

I have perused the order and the material on record.

I find that the order impugned needs no interference by this Court.

Revision is dismissed, accordingly.

Order Date :- 28.4.2022

SK Goswami

 

 

 
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