Munwar Ali vs Nefees Ahmad
2022 Latest Caselaw 1029 ALL

Citation : 2022 Latest Caselaw 1029 ALL
Judgement Date : 8 April, 2022

Allahabad High Court

Munwar Ali vs Nefees Ahmad on 8 April, 2022

Bench: J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 5339 of 2017
 

 
Petitioner :- Munwar Ali
 
Respondent :- Nefees Ahmad
 
Counsel for Petitioner :- Vijay Kumar Mahendra,Prateek Sinha
 
Counsel for Respondent :- Shamim Ahmad Ansari,Anand Kumar Srivastava,Arvind Kumar Tripathi,Arvind Kumar Trivedi
 

 
Hon'ble J.J. Munir,J.

Case called on. No one appears for the petitioner. Mr. Anand Kumar Srivastava, learned Counsel appearing on behalf of the respondent, is present.

The writ petition is dismissed in default.

The interim order dated 14.08.2018 is hereby vacated.

Let this order be communicated to the Judge, Small Cause Court, Allahabad, the Court that decided S.C.C. Suit No. 91 of 2008 vide judgment and decree dated 22.01.2013 by the Registrar (Compliance), by 11.04.2022.

Order Date :- 8.4.2022

I. Batabyal

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