Suraj Kumar Yadav & Ors. vs State Of U.P. Thru. Prin. Secy. ...
2021 Latest Caselaw 11260 ALL

Citation : 2021 Latest Caselaw 11260 ALL
Judgement Date : 26 October, 2021

Allahabad High Court

Suraj Kumar Yadav & Ors. vs State Of U.P. Thru. Prin. Secy. ... on 26 October, 2021

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- MISC. SINGLE No. - 24614 of 2021
 

 
Petitioner :- Suraj Kumar Yadav & Ors.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Technical Education,Lko.&Ors
 
Counsel for Petitioner :- Prashant Kumar Singh,Nishant Shukla
 
Counsel for Respondent :- C.S.C.,Atul Kumar Dwivedi
 

 
Hon'ble Dinesh Kumar Singh,J.

Learned counsel for the petitioners submits that he has wrongly annexed the Annexure No. 2, which ought to have been the Judgment and Order dated 18-10-2021 passed in Writ Petition No. 23839 (M/S) of 2021. He prays for and is allowed one week time to correct the mistake in the writ petition.

List this case after a week.

Order Date :- 26.10.2021

AKS

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