Pradeep Agarwal [In W.P. No. ... vs State Of U.P. Thru. Prin. Secy. ...
2021 Latest Caselaw 11231 ALL

Citation : 2021 Latest Caselaw 11231 ALL
Judgement Date : 22 October, 2021

Allahabad High Court

Pradeep Agarwal [In W.P. No. ... vs State Of U.P. Thru. Prin. Secy. ... on 22 October, 2021

Bench: Devendra Kumar Upadhyaya, Saroj Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC REVIEW APPLICATION No. - 205 of 2021
 

 
Applicant :- Pradeep Agarwal [In W.P. No. 4697(M/B)2021]
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. Housing,Lko.& Ors.
 
Counsel for Applicant :- Shobhit Nigam
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Mrs. Saroj Yadav,J.

This is an application seeking review of the judgment and order dated 20.09.2021, passed by the Division Bench comprising of Hon'ble Ramesh Sinha, J. and Hon'ble Mrs. Saroj Yadav, J.

Accordingly, list before the appropriate Bench.

Order Date :- 22.10.2021

Sanjay

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