Sudhanshu Dwivedi (Second Bail) vs Central Bureau Of Investigation ...
2021 Latest Caselaw 11355 ALL

Citation : 2021 Latest Caselaw 11355 ALL
Judgement Date : 23 November, 2021

Allahabad High Court

Sudhanshu Dwivedi (Second Bail) vs Central Bureau Of Investigation ... on 23 November, 2021

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- BAIL No. - 8509 of 2021
 

 
Applicant :- Sudhanshu Dwivedi (Second Bail)
 
Opposite Party :- Central Bureau Of Investigation Thru Acb Lucknow
 
Counsel for Applicant :- Saurabh Shankar Srivastav
 
Counsel for Opposite Party :- Anurag Kumar Singh
 

 
Hon'ble Dinesh Kumar Singh,J.

1. Heard Ms. Kamini Jaiswal, learned Senior Counsel assisted by Sri Saurabh Shankar Srivastava, learned counsel for the applicant and Sri Anurag Kumar Singh, learned counsel for the Central Bureau of Investigation.

2. Judgment reserved.

Order Date :- 23.11.2021

AKS

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