Suman Jaiswal & Anr. vs State Of U.P. Thru. Prin. Secy. ...
2021 Latest Caselaw 11354 ALL

Citation : 2021 Latest Caselaw 11354 ALL
Judgement Date : 23 November, 2021

Allahabad High Court

Suman Jaiswal & Anr. vs State Of U.P. Thru. Prin. Secy. ... on 23 November, 2021

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- SERVICE SINGLE No. - 27095 of 2021
 

 
Petitioner :- Suman Jaiswal & Anr.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Basic Education & Ors.
 
Counsel for Petitioner :- Ram Kumar Singh,Vinay Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ran Vijay Singh
 

 
Hon'ble Dinesh Kumar Singh,J.

1. Notice on behalf of respondent nos. 1 & 2 has been accepted by the office of Chief Standing Counsel, while notice on behalf of respondent no. 3 has been accepted by Sri Ran Vijay Singh, Advocate.

2. List this writ petition after the Judgment in Writ Petition No. 8056 (S/S)of 2020 is delivered.

Order Date :- 23.11.2021

AKS

Download the LatestLaws.com Mobile App