Vishwa Gaurav Pandey vs Dr. Smt. Sangeeta Agarwal & Anr.
2021 Latest Caselaw 4464 ALL

Citation : 2021 Latest Caselaw 4464 ALL
Judgement Date : 23 March, 2021

Allahabad High Court

Vishwa Gaurav Pandey vs Dr. Smt. Sangeeta Agarwal & Anr. on 23 March, 2021

Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- S.C.C. REVISION No. - 29 of 2020
 

 
Revisionist :- Vishwa Gaurav Pandey
 
Opposite Party :- Dr. Smt. Sangeeta Agarwal & Anr.
 
Counsel for Revisionist :- Apoorva Tewari,Akash Singh
 
Counsel for Opposite Party :- Prashant Singh Gaur
 

 
Hon'ble Jaspreet Singh,J.

Sri Apoorva Tewari, learned counsel for the revisionist as well as Sri Prashant Singh Gaur, learned counsel for the opposite parties.

Judgment reserved.

It has been informed that the instant matter before the Executing Court is fixed on 26.03.2021. Since the judgment has been reserved, it is expected that the Executing Court shall fix after 09.04.2021.

Order Date :- 23.3.2021

Asheesh

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