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Neelu Dwivedi vs Artificial Limbs Manufacturing ...
2021 Latest Caselaw 4461 ALL

Citation : 2021 Latest Caselaw 4461 ALL
Judgement Date : 23 March, 2021

Allahabad High Court
Neelu Dwivedi vs Artificial Limbs Manufacturing ... on 23 March, 2021
Bench: Manoj Misra, Rohit Ranjan Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 202 of 2021
 

 
Appellant :- Neelu Dwivedi
 
Respondent :- Artificial Limbs Manufacturing Corporation Of India And 4 Others
 
Counsel for Appellant :- Tarun Varma,Kaushalendra Nath Singh
 
Counsel for Respondent :- Bal Mukund
 

 
Hon'ble Manoj Misra,J.

Hon'ble Rohit Ranjan Agarwal,J.

Heard Sri Shesh Kumar and Sri Tarun Varma for the appellants; Sri Rahul Shukla, Advocate, holding brief of Sri Bal Mukund for the respondents.

Judgment reserved.

Order Date :- 23.3.2021

Shekhar

 

 

 
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