Citation : 2021 Latest Caselaw 3833 ALL
Judgement Date : 17 March, 2021
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 6914 of 2020 Petitioner :- Smt. Rinkoo Bala Singh Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Dhirendra Singh,Radha Kant Ojha (Senior Adv) Counsel for Respondent :- C.S.C.,Arun Kumar,Gagan Mehta,M.N.,M.N. Singh Hon'ble Yashwant Varma,J.
Heard learned counsel for parties.
This petition would merit dismissal in light of the reasons assigned and recorded by the Division Bench of this Court in its detailed judgment rendered in Kiran Lata Singh Vs. State of U.P. Through Secretary, Department Of Basic Education And 5 Others (Special Appeal No.326 of 2020 decided on 26 February 2021).
Accordingly, this petition shall stand dismissed.
Order Date :- 17.3.2021
Vivek Kr.
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