Manish Kumar vs State Of U.P. And Another
2021 Latest Caselaw 3157 ALL

Citation : 2021 Latest Caselaw 3157 ALL
Judgement Date : 4 March, 2021

Allahabad High Court

Manish Kumar vs State Of U.P. And Another on 4 March, 2021

Bench: J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL REVISION No. - 171 of 2021
 
In Re. : Criminal Misc. Correction Application No. 1 of 2021
 

 
Revisionist :- Manish Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Manvendra Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble J.J. Munir,J.

Heard learned A.G.A. on the correction application.

This is a correction application, seeking to correct the date of the judgment and order passed in Criminal Revision No. - 171 of 2021.

It appears that this order was passed on 17.02.2021, but the date of the order has been wrongly transcribed as 15.02.2021.

The correction application stands allowed.

The date of the judgment and order shall be read as "17.02.2021" in place of "15.02.2021".

Order Date :- 4.3.2021

I. Batabyal

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