Pankaj Grover vs Directorate Of Enforcement, ...
2021 Latest Caselaw 9163 ALL

Citation : 2021 Latest Caselaw 9163 ALL
Judgement Date : 30 July, 2021

Allahabad High Court

Pankaj Grover vs Directorate Of Enforcement, ... on 30 July, 2021

Bench: Chandra Dhari Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 7661 of 2021
 

 
Applicant :- Pankaj Grover
 
Opposite Party :- Directorate Of Enforcement, Govt.Of India ,Lucknow
 
Counsel for Applicant :- Priyam Kumar Singh,Amit Shukla,Dhruv Rajpurohit,Kshitij Agnihotri,Neha Shukla
 
Counsel for Opposite Party :- A.S.G.,Shiv P.Shukla
 

 
Hon'ble Chandra Dhari Singh,J.

Heard Sri I. B. Singh, learned Senior Counsel assisted by Sri Amit Shukla, learned counsel for the applicant and Sri S. B. Pandey, leaned Senior Advocate/learned Assistant Solicitor General of India assisted by Sri Shiv P. Shukla, learned counsel for the respondent Union of India.

Judgment reserved.

Order Date :- 30.7.2021

VNP/-

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