Mohd. Naeem vs Naseem Ali Khan And Others
2021 Latest Caselaw 8562 ALL

Citation : 2021 Latest Caselaw 8562 ALL
Judgement Date : 23 July, 2021

Allahabad High Court

Mohd. Naeem vs Naseem Ali Khan And Others on 23 July, 2021

Bench: J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 16327 of 2011
 

 
Petitioner :- Mohd. Naeem
 
Respondent :- Naseem Ali Khan And Others
 
Counsel for Petitioner :- P.K. Sinha
 
Counsel for Respondent :- Anand Mohan Pandey,Manish Tandan
 

 
Hon'ble J.J. Munir,J.

Case called on. No one appears on behalf of the petitioner. No one is present on behalf of the respondent either.

This petition is dismissed for non-prosecution.

Let this order be communicated to the Prescribed Authority/Additional Civil Judge (Senior Division), Court No. 1, Kanpur Nagar, who has decided Rent Case No. 125 of 1998 vide judgment and order dated 25.02.2003 or the court that would have determination over the said suit currently, through the District Judge, Kanpur Nagar by the Office, within a week.

Order Date :- 23.7.2021

I. Batabyal

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