Kailash Chandra vs Upper District Judge And Another
2021 Latest Caselaw 8544 ALL

Citation : 2021 Latest Caselaw 8544 ALL
Judgement Date : 23 July, 2021

Allahabad High Court

Kailash Chandra vs Upper District Judge And Another on 23 July, 2021

Bench: J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 17437 of 2011
 

 
Petitioner :- Kailash Chandra
 
Respondent :- Upper District Judge And Another
 
Counsel for Petitioner :- A. Kumar Singh
 
Counsel for Respondent :- Vipin Kumar Saxena
 

 
Hon'ble J.J. Munir,J.

Case called on. No one appears on behalf of the petitioner. No one is present on behalf of the respondent either.

This petition is dismissed for non-prosecution.

Let this order be communicated to the Judge, Small Causes Court/Civil Judge (Senior Division), Etah who has decided S.C.C. Suit No. 28 of 1995 vide judgment and decree dated 28.09.2006 or the court that would have determination over the said suit currently, through the District Judge, Etah by the Office, within a week.

Order Date :- 23.7.2021

I. Batabyal

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