Garibey vs Deputy Director Of ...
2021 Latest Caselaw 8344 ALL

Citation : 2021 Latest Caselaw 8344 ALL
Judgement Date : 20 July, 2021

Allahabad High Court

Garibey vs Deputy Director Of ... on 20 July, 2021

Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONSOLIDATION No. - 3330 of 1982
 

 
Petitioner :- Garibey
 
Respondent :- Deputy Director Of Consolidation,Sultanpur Camp Lko.& Others
 
Counsel for Petitioner :- U.K.Srivastava,B.K.Singh,D.C. Jain,R.N.Gupta,Waseequddin Ahmad
 
Counsel for Respondent :- C.S.C.,Nirmal Tiwari,Vashu Deo Mishra,Vijai Bahadur Verma
 

 
Hon'ble Jaspreet Singh,J.

Heard Sri D.C. Jain, learned counsel for the petitioner, Sri Vashu Deo Mishra, learned counsel for the respondent nos. 4 and 5 as well as the learned Additional Chief Standing Counsel for the State-respondents.

Arguments concluded.

Judgment reserved

Order Date :- 20.7.2021

Asheesh

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