M/S Suyash Kraft And Papers ... vs State Of U.P. And 3 Others
2021 Latest Caselaw 905 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 21585 of 2020
 

 
Petitioner :- M/S Suyash Kraft And Papers Limited And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mayank Kumar Agrawal
 
Counsel for Respondent :- C.S.C.,Chandan Agarwal
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Piyush Agrawal,J.

Heard Sri Mayank Kumar Agarwal, learned counsel for the petitioners, Sri Shirish Kumar holding brief of Sri Chandan Agarwal, learned counsel for the respondents and learned standing counsel.

Learned counsel for the parties do not dispute that the issue sought to be raised in the present petition already stands concluded by the judgment of the Division Bench of this Court in Writ C No. 38942 of 2018 decided on 19.02.2020 and that this petition be also disposed off on same terms and conditions.

The writ petition is disposed of on the terms and conditions contained in the order dated 19.02.2020, which shall form a part of this order.

Order Date :- 13.1.2021

Ujjawal