Sajid Khan vs State Of U.P. Andanother
2021 Latest Caselaw 670 ALL

Citation : 2021 Latest Caselaw 670 ALL
Judgement Date : 11 January, 2021

Allahabad High Court

Sajid Khan vs State Of U.P. Andanother on 11 January, 2021

Bench: Manju Rani Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 81
 

 
Case :- APPLICATION U/S 482 No. - 14284 of 2020
 

 
Applicant :- Sajid Khan
 
Opposite Party :- State Of U.P. Andanother
 
Counsel for Applicant :- Abdul Saleem Ahamad
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mrs. Manju Rani Chauhan,J.

None appears even in the revised call.

Judgment reserved.

Order Date :- 11.1.2021

Priya

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