Jitendra Singh vs Shri Lala Ram I.P.S., Commandant ...
2021 Latest Caselaw 2262 ALL

Citation : 2021 Latest Caselaw 2262 ALL
Judgement Date : 11 February, 2021

Allahabad High Court

Jitendra Singh vs Shri Lala Ram I.P.S., Commandant ... on 11 February, 2021

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONTEMPT No. - 1988 of 2020
 

 
Applicant :- Jitendra Singh
 
Opposite Party :- Shri Lala Ram I.P.S., Commandant 43rd Battalion P.A.C. Etah
 
Counsel for Applicant :- Rajendra Prasad Shukla,Pallavi Dubey
 

 
Hon'ble Abdul Moin,J.

Heard.

Ms. Pallavi Dubey, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 24.04.2019 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 11.2.2021

Pachhere/-

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