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Rajeshwari Verma vs Sri Pawan Kumar Gupta ...
2021 Latest Caselaw 2258 ALL

Citation : 2021 Latest Caselaw 2258 ALL
Judgement Date : 11 February, 2021

Allahabad High Court
Rajeshwari Verma vs Sri Pawan Kumar Gupta ... on 11 February, 2021
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONTEMPT No. - 2277 of 2020
 

 
Applicant :- Rajeshwari Verma
 
Opposite Party :- Sri Pawan Kumar Gupta Tehsildar,Bikapur,Ayodhya
 
Counsel for Applicant :- Rajesh Kumar Awasthi
 

 
Hon'ble Abdul Moin,J.

Compliance affidavit filed today is taken on record.

Heard.

Ms. Rajesh Kumar Awasthi, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 24.09.2019 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 11.2.2021

Pachhere/-

 

 

 
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