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Shambhoo Nath Yadav vs Avneesh Awasthi,Addl.Chief ...
2021 Latest Caselaw 2257 ALL

Citation : 2021 Latest Caselaw 2257 ALL
Judgement Date : 11 February, 2021

Allahabad High Court
Shambhoo Nath Yadav vs Avneesh Awasthi,Addl.Chief ... on 11 February, 2021
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONTEMPT No. - 2278 of 2020
 

 
Applicant :- Shambhoo Nath Yadav
 
Opposite Party :- Avneesh Awasthi,Addl.Chief Secy.Deptt.Of Home Affairs Lko.
 
Counsel for Applicant :- Pradip Kumar Srivastava,Renu Misra
 

 
Hon'ble Abdul Moin,J.

Compliance affidavit filed today is taken on record.

Heard.

Ms. Renu Misra, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 19.12.2019 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 11.2.2021

Pachhere/-

 

 

 
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