Sarjahan And Others vs State Of U.P. And Another
2021 Latest Caselaw 11494 ALL

Citation : 2021 Latest Caselaw 11494 ALL
Judgement Date : 16 December, 2021

Allahabad High Court

Sarjahan And Others vs State Of U.P. And Another on 16 December, 2021

Bench: Umesh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 81
 

 
Case :- APPLICATION U/S 482 No. - 11407 of 2010
 

 
Applicant :- Sarjahan And Others
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Satyendra N. Singh,S.N. Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Mohd. Ali
 

 
Hon'ble Umesh Kumar,J.

None appears except learned A.G.A.

The matter pertains to the year 2010. It seems that the applicants are least interested in final disposal of the case and no purpose would be served to keep this petition pending.

In view of the above, this application is dismissed for want of prosecution.

Interim order, if any, stands discharged.

However, the applicants shall be at liberty to move recall application, if the matter still survives.

Certify this judgment to the lower Court immediately.

Order Date :- 16.12.2021

MN/-

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