Jethoo Ram vs State Of U.P. Thru ...
2021 Latest Caselaw 9296 ALL

Citation : 2021 Latest Caselaw 9296 ALL
Judgement Date : 2 August, 2021

Allahabad High Court

Jethoo Ram vs State Of U.P. Thru ... on 2 August, 2021

Bench: Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- SERVICE SINGLE No. - 10864 of 2017
 

 
Petitioner :- Jethoo Ram
 
Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Water Resources & Ors.
 
Counsel for Petitioner :- A.P. Singh,Amarendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Anurag Tripathi,Prashant Singh Atal
 

 
Hon'ble Rakesh Srivastava,J.

Heard Shri A.P. Singh, learned Senior Counsel assisted by Shri Amarendra Pratap Singh, learned counsel for the petitioner and Mrs. Pooja Singh, Advocate holding brief of Shri Prashant Singh Atal, learned counsel for the respondents.

Arguments concluded. Judgment reserved.

Order Date :- 2.8.2021

Anupam

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