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Mohammad Daud And 2 Others vs State Of U.P And 2 Others
2021 Latest Caselaw 10949 ALL

Citation : 2021 Latest Caselaw 10949 ALL
Judgement Date : 26 August, 2021

Allahabad High Court
Mohammad Daud And 2 Others vs State Of U.P And 2 Others on 26 August, 2021
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 7929 of 2021
 

 
Petitioner :- Mohammad Daud And 2 Others
 
Respondent :- State Of U.P And 2 Others
 
Counsel for Petitioner :- Mujib Ahmad Siddiqui
 

 
Hon'ble Yashwant Varma,J.

None has appeared for the petitioners even in the revised call.

Sri Birendra Pratap Singh, learned Standing Counsel points out that this petition would stand governed by the judgment rendered by a learned Judge of the Court in Sushil Kumar Singh and 127 others Vs. State of U.P. and 2 others [Writ A No.4924 of 2021].

In view of the aforesaid, this petition shall also stand dismissed.

Order Date :- 26.8.2021

Vivek Kr.

 

 

 
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