Poonam Tripathi And 7 Others vs State Of U P And 6 Others
2021 Latest Caselaw 10947 ALL

Citation : 2021 Latest Caselaw 10947 ALL
Judgement Date : 26 August, 2021

Allahabad High Court

Poonam Tripathi And 7 Others vs State Of U P And 6 Others on 26 August, 2021

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 5173 of 2021
 

 
Petitioner :- Poonam Tripathi And 7 Others
 
Respondent :- State Of U P And 6 Others
 
Counsel for Petitioner :- Vivek Mishra
 
Counsel for Respondent :- C.S.C.,Archana Singh,Arun Kumar
 

 
Hon'ble Yashwant Varma,J.

Heard learned counsel for the petitioners and Ms. Archana Singh who appears for the respondents.

The validity of the Government Order of 05 March 2021 has already been upheld by the Supreme Court in its judgment rendered in Jyoti Yadav and Another v. State of U.P. and Others [Writ Petition (Civil) No. 322 of 2021] and Rahul Kumar v. State of U.P. and Others [Writ Petition (Civil) No. 378 of 2021. Consequently and in light of the above, this writ petition shall stand dismissed.

Order Date :- 26.8.2021

Faraz

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