Rajesh And Another vs State Of U.P.
2021 Latest Caselaw 10799 ALL

Citation : 2021 Latest Caselaw 10799 ALL
Judgement Date : 24 August, 2021

Allahabad High Court

Rajesh And Another vs State Of U.P. on 24 August, 2021

Bench: Naveen Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 78
 

 
Case :- CRIMINAL APPEAL No. - 1908 of 2015
 

 
Appellant :- Rajesh And Another
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Rajesh Kumar Tiwari,Jawahar Lal Maurya,Manu Pathak,Pradeep Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naveen Srivastava,J.

Judgment reserved.

Order Date :- 24.8.2021

Sachin

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