Murlidhar vs State Of U.P. And 2 Othrs
2021 Latest Caselaw 10502 ALL

Citation : 2021 Latest Caselaw 10502 ALL
Judgement Date : 17 August, 2021

Allahabad High Court

Murlidhar vs State Of U.P. And 2 Othrs on 17 August, 2021

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 59 of 2019
 

 
Petitioner :- Murlidhar
 
Respondent :- State Of U.P. And 2 Othrs
 
Counsel for Petitioner :- Ganesh Pandey,Krishna Kumar,Shiv Nath Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Order on Delay Condonation Application in Review Application No. 199 of 2021

Heard learned counsel for the parties.

Cause shown for the delay in filing the review application is sufficient.

The delay condonation application is, accordingly, allowed.

Order on Review Application No. 199 of 2021

Heard learned counsel for the parties.

No ground is made out to review the judgment dated 15.10.2019.

The review application is, accordingly, dismissed.

Order Date :- 17.8.2021

Ranjeet Sahu

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