Vijay Pal vs Ravinder Kumar, D.M. And 2 Others
2021 Latest Caselaw 10392 ALL

Citation : 2021 Latest Caselaw 10392 ALL
Judgement Date : 16 August, 2021

Allahabad High Court

Vijay Pal vs Ravinder Kumar, D.M. And 2 Others on 16 August, 2021

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 206 of 2021
 

 
Applicant :- Vijay Pal
 
Opposite Party :- Ravinder Kumar, D.M. And 2 Others
 
Counsel for Applicant :- I.P. Singh
 
Counsel for Opposite Party :- Ayub Khan
 

 
Hon'ble Prakash Padia,J.

Heard learned counsel for the applicant and learned counsel for opposite party.

The applicant has preferred the present contempt petition for non-compliance of the judgment and order dated 24.09.2019 passed in Writ B No. 2262 of 2019 (Vijay Pal Vs. Deputy Director of Consolidation and 4 Others).

Today when the matter was taken up learned counsel for applicant argued that order passed by Writ Court has been complied with, no further orders are required to be passed in the present contempt application.

The present contempt application is dismissed having become infructuous.

Order Date :- 16.8.2021

Ujjawal