Sakib vs State Of U.P. And Another
2021 Latest Caselaw 4906 ALL

Citation : 2021 Latest Caselaw 4906 ALL
Judgement Date : 7 April, 2021

Allahabad High Court

Sakib vs State Of U.P. And Another on 7 April, 2021

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 76
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6369 of 2021
 

 
Applicant :- Sakib
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Yogendra Pal Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Re: Criminal Misc. Correction Application No. 2 of 2021.

Heard Sri Yogendra Pal Singh, learned counsel for the applicant and Sri G. P. Singh, learned A.G.A. for the State are present.

Copy of the application provided to the learned A.G.A., he has no objection.

The aforesaid correction application is allowed.

The judgment and order dated 22.03.2021 stands corrected as follows:

In the third line of the paragraph no. 3 of the aforesaid order Section "506" is added after Section "504".

Order Date :- 7.4.2021

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