Citation : 2019 Latest Caselaw 5327 ALL
Judgement Date : 31 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 576 of 2002 Appellant :- U.P. State Road Transport Corpn. Respondent :- Smt. Bina Sharma And Others Counsel for Appellant :- Samir Sharma Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 18th July, 2019.
Order Date :- 31.5.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!