Anni vs State Of U.P.
2019 Latest Caselaw 5252 ALL

Citation : 2019 Latest Caselaw 5252 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Anni vs State Of U.P. on 30 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5525 of 2018
 

 
Applicant :- Anni
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Satsangi,Anil Kumar Maurya,Ravi Shankar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State, is taken on record.

On the request of learned counsel for the applicant, list in the next cause list. In the meantime, learned counsel for the applicant may file rejoinder affidavit, if any.

Order Date :- 30.5.2019

Masarrat

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