Citation : 2019 Latest Caselaw 5243 ALL
Judgement Date : 30 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- CONTEMPT No. - 2771 of 2018 Applicant :- Ramesh Chandra & Ors. Opposite Party :- Smt.Ira Upreti,M.D.Uttrakhand Cooperative Fed.Ltd.& Anr. Counsel for Applicant :- Neerav Chitravanshi Counsel for Opposite Party :- Anurag Kr.Singh,Murli Manohar Srivastav Hon'ble Chandra Dhari Singh,J.
Affidavit of compliance filed on behalf of respondent no.1 in court is taken on record.
Learned counsel for the petitioners prays for and is granted four weeks' time to file reply to the compliance affidavit.
List on 13.08.2019.
Order Date :- 30.5.2019
VNP/-
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