Neeraj Mishra vs State Of U.P. And 2 Others
2019 Latest Caselaw 5053 ALL

Citation : 2019 Latest Caselaw 5053 ALL
Judgement Date : 27 May, 2019

Allahabad High Court

Neeraj Mishra vs State Of U.P. And 2 Others on 27 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 18164 of 2019
 

 
Petitioner :- Neeraj Mishra
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Vivek Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Mahboob Ahmad
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

On the request of Sri Mahboob Ahmad, learned counsel for the contesting respondents, put up on 29.5.2019 as fresh to enable him to seek instructions in the matter.

Order Date :- 27.5.2019

Pramod Tripathi

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