Munesh Saini vs State Of U.P.
2019 Latest Caselaw 4846 ALL

Citation : 2019 Latest Caselaw 4846 ALL
Judgement Date : 21 May, 2019

Allahabad High Court

Munesh Saini vs State Of U.P. on 21 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19170 of 2019
 

 
Applicant :- Munesh Saini
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ronak Chaturvedi,Mr. Anurag Khanna, Senior Adv.
 
Counsel for Opposite Party :- G.A.,Sunil Kumar
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant as well as A.G.A. pray for and are granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List on 17.7.2019.

Order Date :- 21.5.2019

Masarrat

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