Pradesh Lodhi vs State Of U.P.
2019 Latest Caselaw 4282 ALL

Citation : 2019 Latest Caselaw 4282 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Pradesh Lodhi vs State Of U.P. on 8 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14260 of 2018
 

 
Applicant :- Pradesh Lodhi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raja Ram Kushwaha
 
Counsel for Opposite Party :- G.A.,Indra Pal Singh Rajpoot
 

 
Hon'ble Bachchoo Lal,J.

Sri Ashish Kumar Singh, learned counsel states that he has filed Parcha on behalf of applicant in registry on 25.3.2019 but the same is not on record.

Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 8.5.2019

Masarrat

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