Shri Om vs State Of U.P.
2019 Latest Caselaw 4219 ALL

Citation : 2019 Latest Caselaw 4219 ALL
Judgement Date : 7 May, 2019

Allahabad High Court

Shri Om vs State Of U.P. on 7 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17743 of 2018
 

 
Applicant :- Shri Om
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Radhey Shyam Shukla,Vipul Shukla
 
Counsel for Opposite Party :- G.A,Amrendra Nath Rai,Sanjay Singh
 

 
Hon'ble Bachchoo Lal,J.

Bail granted.

For orders, see my order of date passed on the bail application no. 8093 of 2018.

Order Date :- 7.5.2019

Masarrat

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