Dr. Pramod Kumar Singh vs State Of U.P. Thru Addl. Chief ...
2019 Latest Caselaw 4032 ALL

Citation : 2019 Latest Caselaw 4032 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Dr. Pramod Kumar Singh vs State Of U.P. Thru Addl. Chief ... on 2 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3516 of 2019
 
Petitioner :- Dr. Pramod Kumar Singh
 
Respondent :- State Of U.P. Thru Addl. Chief Secy. Lucknow And Ors.
 
Counsel for Petitioner :- Shobhit Mohan Shukla
 
Counsel for Respondent :- C.S.C.,Manik Sinha
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the opposite parties, list/ put up this petition on 07.05.2019 in the additional cause list, as fresh.

Interim order, if any, to continue till the next date of listing.

Order Date :- 2.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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