Virendra Pasi @ Lullur vs State Of U.P.
2019 Latest Caselaw 4022 ALL

Citation : 2019 Latest Caselaw 4022 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

Virendra Pasi @ Lullur vs State Of U.P. on 2 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46688 of 2018
 

 
Applicant :- Virendra Pasi @ Lullur
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manish Tiwary,Deepak Dubey
 
Counsel for Opposite Party :- G.A.,Anil Kumar Prajapati
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavits filed on behalf of the State as well as first informant, are taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

Put up on 10.5.2019 as fresh.

Order Date :- 2.5.2019

Masarrat

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