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The New India Assurance Co. Ltd. vs Charanpal Singh And 5 Others
2019 Latest Caselaw 3989 ALL

Citation : 2019 Latest Caselaw 3989 ALL
Judgement Date : 2 May, 2019

Allahabad High Court
The New India Assurance Co. Ltd. vs Charanpal Singh And 5 Others on 2 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1218 of 2015
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Charanpal Singh And 5 Others
 
Counsel for Appellant :- ,Rahul Sahai
 
Counsel for Respondent :- Ajay Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Rahul Sahai, learned counsel for appellant has sought adjournment on the ground of illness.

2. List on 2.9.2018.

Order Date :- 2.5.2019

Mukesh

 

 

 
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